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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(5) in Punjab State Veterinary Council Rules, 1997

(5)The voting papers shall be sent to electors referred to in sub-rule (4) under Registered Cover which shall be returned by them after necessary action to the Returning Officer alone under Registered Cover;Provided that no election shall be invalid by reason of non-receipt of voting papers by the elector(s).