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Supreme Court - Daily Orders

Shoma Kanti Sen vs The State Of Maharashtra on 23 August, 2023

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                                 1


     ITEM NO.11                         COURT NO.3                 SECTION II-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No. 4999/2023

     (Arising out of impugned final judgment and order dated 17-01-2023
     in CRMBA No. 118/2020 passed by the High Court Of Judicature At
     Bombay)

     SHOMA KANTI SEN                                                Petitioner(s)

                                                VERSUS

     THE STATE OF MAHARASHTRA & ANR.                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.79947/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.79950/2023-EXEMPTION FROM
     FILING O.T. and IA No.79949/2023-PERMISSION TO FILE LENGTHY LIST OF
     DATES and IA No.80442/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 23-08-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Petitioner(s)            Mr. Anand Grover, Sr. Adv.
                                  Ms. Nupur Kumar, AOR
                                  Mr. Paras Nath Singh, Adv.
                                  Ms. Susan Abraham, Adv.
                                  Mr. Pradeep Mandhyan, Adv.
                                  Ms. Kritika Agarwal, Adv.
                                  Mr. Nilesh Ukey, Adv.
                                  Mr. Rohin Bhatt, Adv.
                                  Ms. Muskan Nagpal, Adv.

     For Respondent(s)            Mr. Suryaprakash V Raju, A.S.G.(N/P)
                                  Mr. Kanu Agarwal, Adv.
                                  Mr. Annam Venkatesh, Adv.
                                  Mr. Siddharth Dharmadhikari, Adv.
                                  Mr. Shrikant Sonkawade, Adv.
                                  Mr. Arvind Kumar Sharma, AOR
Signature Not Verified


                                  Mr. Samrat Krishnarao Shinde, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.08.23
16:35:53 IST
Reason:                           Mr. Siddharth Dharmadhikari, Adv.
                                  Mr. Aaditya A. Pande, AOR
                                  Mr. Bharat Bagla, Adv.
                                  Mr. Sourav Singh, Adv.
                                 Mr. Aditya Krishna, Adv.
                                             2



            UPON hearing the counsel the Court made the following
                               O R D E R

Leave granted.

Let notice be issued on the application for interim bail(I.A. No. 166531 of 2023).

List on 4th October, 2023.

In the meantime, the appellant shall be entitled to file rejoinder to the counter affidavit in the main appeal and the respondents shall be entitled to file counter affidavit to the plea for interim application.

     (SNEHA DAS)                                                 (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                                    ASSISTANT REGISTRAR