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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(18) in Bihar Factories Rules, 1950

(18)Each first-aid fire fighting equipment shall be allotted a serial number by which it shall be referred to in the records. The following details shall be painted with white paint on the body of each equipment:-
(i)Serial number;
(ii)Date of last refilling; and
(iii)Date of last inspection.