Section 14(2) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973
(2)On receipt of the application, the District Munsif shall fix a date and place of enquiry and issue a notice in Form No. 11 requiring all persons, who have any objection to the application being allowed, to file a statement of objections before him at the time of enquiry.
