Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] Union of India - Section Section 68 in The Railways Act, 1989 68. Carriage of animals suffering from infectious or contagious diseases.— A railway administration shall not be bound to carry any animal suffering from such infectious or contagious disease as may be prescribed.
