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State of West Bengal - Section

Section 111 in The West Bengal Panchayat Act, 1973

111. Power of Panchayat Samiti to transfer roads or properties to the State Government or the Zilla Parishad [or a Gram Panchayat] [Words inserted by W.B. Act 37 of 1984.].

- A Panchayat Samiti may transfer to the State Government or to the Zilla Parishad [or Mahakuma Parishad or Council] [Words inserted by W.B. Act 20 of 1988.] [or to a Gram Panchayat] [Words inserted by W.B. Act 37 of 1984.] any road or part of a road or any other property, which is under its control on management, or which is vested in it, on such terms and conditions as may be agreed upon.