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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(h) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(h)the manner in which the area and assessment of land revenue or rent (including water rate, if any) of each re-constituted holding shall be determined;