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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Madhya Pradesh - Subsection

Section 130(7) in The M.P. Public Health Act, 1949

(7)the supply by suitable persons of wholesome food, at reasonable rates, and in sufficient quantities, to persons resorting to the fair or festival and the proper supervision and inspection of all food prepared or offered for sale or stored or in course of transit within the fair or festival centre;