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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(3)(v) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(v)Divisional Forest Officer exercising jurisdiction in the district;