Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(1)(iii) in The Gujarat Municipalities Act, 1963

(iii)reduction to a lower post on a fixed pay or a time-scale or to a lower stage in a time-scale;