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[Cites 0, Cited by 0] [Section 191(3)] [Section 191] [Entire Act]

Union of India - Subsection

Section 191(3)(e) in The Central Government Account (Receipts and Payments) Rules, 1983

(e)Officers commanding units and others concerned in the administration of public funds or regimental funds in the Defence Departments can be authorised to open personal deposit accounts for such funds.