Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Uttar Pradesh - Subsection Section 55(2) in U.P. Revenue Code Rules, 2016 (2)A copy of every such notification shall be sent to the Collector as well as the Gram Panchayat or the local authority concerned.
