Patna High Court - Orders
The State Of Bihar & Ors vs Md.Moinul Haque on 9 April, 2013
Bench: Chief Justice, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.105 of 2013
In
Civil Writ Jurisdiction Case No. 8067 of 2010
With
Interlocutory Application No.573 of 2013
With
Interlocutory Application No.574 of 2013
In
Letters Patent Appeal No.105 of 2013
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The State of Bihar & Ors .... .... Appellants
Versus
Md. Moinul Haque .... .... Respondent
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Appearance :
For the Appellants : Mr. Y.P. Sinha, AAG-15
Mr. R. S.Singh, A.C. to AAG-15
For the Respondent : Mr. M.S. Hoda, Advocate
Mr. S.N.Yadav, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4. 9-4-2013Interlocutory Application No.573 of 2013:
The delay of 94 days occurred in filing the Letters Patent Appeal is condoned.
Interlocutory Application stands disposed of. Letters Patent Appeal No.105 of 2013:2 Patna High Court LPA No.105 of 2013 (4) dt.09-04-2013 2/2
To be notified for admission hearing with Letters Patent Appeal No.119 of 2012.
(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Pawan/-