Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Patna High Court - Orders

The State Of Bihar & Ors vs Md.Moinul Haque on 9 April, 2013

Bench: Chief Justice, Ahsanuddin Amanullah

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Letters Patent Appeal No.105 of 2013
                                                  In
                             Civil Writ Jurisdiction Case No. 8067 of 2010
                                                With
                              Interlocutory Application No.573 of 2013
                                                With
                              Interlocutory Application No.574 of 2013
                                                  In
                                Letters Patent Appeal No.105 of 2013
              ======================================================
              The State of Bihar & Ors                           .... ....   Appellants
                                               Versus
              Md. Moinul Haque                                   .... .... Respondent
              ======================================================
              Appearance :
              For the Appellants      :     Mr. Y.P. Sinha, AAG-15
                                            Mr. R. S.Singh, A.C. to AAG-15
              For the Respondent     :      Mr. M.S. Hoda, Advocate
                                            Mr. S.N.Yadav, Advocate
              ======================================================
              CORAM: HONOURABLE THE CHIEF JUSTICE
                        and
                        HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
              ORAL ORDER
              (Per: HONOURABLE THE CHIEF JUSTICE)


4. 9-4-2013

Interlocutory Application No.573 of 2013:

The delay of 94 days occurred in filing the Letters Patent Appeal is condoned.
Interlocutory Application stands disposed of. Letters Patent Appeal No.105 of 2013:
2 Patna High Court LPA No.105 of 2013 (4) dt.09-04-2013 2/2
To be notified for admission hearing with Letters Patent Appeal No.119 of 2012.
(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Pawan/-