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Union of India - Section

Section 54 in The Sikh Gurdwaras Act, 1925

54. First meeting of the Board. -

The first general meeting of the Board shall be held at a time not later than one month after the [State] Government has notified that it has been constituted, and notice thereof shall be given by notification by the [Central Government] [Substituted for [State Government] vide MOH Notification No. S.O.63(E), dated 3.2.1978.].