Himachal Pradesh High Court
M/S Mahavir Roadlines vs Hindustan Petroleum Corp. Ltd & Ors on 20 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
1
IN THE HIGH COURT OF HIMACHAL PRADESH AT
SHIMLA
CWP No. 7542 of 2021
.
Decided on : 20.12.2022
M/s Mahavir Roadlines
...Petitioner
Versus
Hindustan Petroleum Corp. Ltd & ors
...Respondents
____________________________________________________
Coram
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Hon'ble Mr. Justice Virender Singh, Judge
Whether approved for reporting?
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For the petitioner : None.
For the respondents : Mr. Nitin Thakur, Advocate.
Per Tarlok Singh Chauhan, Judge (oral):
The case was called repeatedly, however, none has put in appearance on behalf of petitioner.
Consequently, the present petition is dismissed in default. The pending application(s), if any, are also ::: Downloaded on - 20/12/2022 20:34:44 :::CIS 2 disposed of.
(Tarlok Singh Chauhan) Judge .
(Virender Singh) Judge 20.12.2022 Kalpana ::: Downloaded on - 20/12/2022 20:34:44 :::CIS