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Himachal Pradesh High Court

M/S Mahavir Roadlines vs Hindustan Petroleum Corp. Ltd & Ors on 20 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

                             1



    IN THE HIGH COURT OF HIMACHAL PRADESH AT
                     SHIMLA
                            CWP No. 7542 of 2021




                                                           .
                                      Decided on : 20.12.2022





    M/s Mahavir Roadlines

                                                   ...Petitioner





                              Versus

    Hindustan Petroleum Corp. Ltd & ors





                                         ...Respondents
    ____________________________________________________
    Coram
    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge

    Hon'ble Mr. Justice Virender Singh, Judge

    Whether approved for reporting?
    ________________________________________________

    For the petitioner : None.



    For the respondents : Mr. Nitin Thakur, Advocate.






    Per Tarlok Singh Chauhan, Judge (oral):

The case was called repeatedly, however, none has put in appearance on behalf of petitioner.

Consequently, the present petition is dismissed in default. The pending application(s), if any, are also ::: Downloaded on - 20/12/2022 20:34:44 :::CIS 2 disposed of.

(Tarlok Singh Chauhan) Judge .

(Virender Singh) Judge 20.12.2022 Kalpana ::: Downloaded on - 20/12/2022 20:34:44 :::CIS