State Consumer Disputes Redressal Commission
M/S Billa Enterprises, Banga Road vs United India Insurance Company Limited on 9 November, 2012
2nd Bench
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB
SECTOR 37-A, DAKSHIN MARG, CHANDIGARH.
First Appeal No.709 of 2009.
Date of Institution: 21.05.2009.
Date of Decision: 09.11.2012.
M/s Billa Enterprises, Banga Road, Phagwara through Sh. Rajan Trehan,
partner of the firm.
.....Appellant.
Versus
1.United India Insurance Company Limited, Branch Phagwara, District Kapurthala, through its Branch Manager.
2. TNT India Pvt. Ltd. through its Managing Director Ritivik Burman, 32, Okhla Industrial Area, Phase-III, Mochi Mill Compound, New Delhi.
...Respondents.
First Appeal against the order dated 23.01.2009 of the District Consumer Disputes Redressal Forum, Kapurthala. Before:-
Shri Inderjit Kaushik, Presiding Member. Shri Baldev Singh Sekhon, Member.
................................... Present:- Sh. Mukand Gupta, Advocate, counsel for the appellant.
Sh. Ved Parkash, Advocate, proxy for Sh. Pardeep Bedi, Advocate, counsel for respondent no.1. Sh. Parmod Gupta, counsel for respondent no.2.
---------------------------------------- INDERJIT KAUSHIK, PRESIDING MEMBER:-
For order, see First Appeal No.410 of 2009 (United India Insurance Company Limited Vs M/s Billa Enterprises & Anr. ).
(Inderjit Kaushik) Presiding Member (Baldev Singh Sekhon) Member November 09, 2012.
(Gurmeet S)