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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(iv) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(iv)In case the Governor is satisfied that the Officer so taken to a department for a specialized work cannot be withdrawn from the work due to non-availability of any other officer of an equivalent status in the department for that work. The officer so taken to a department shall be granted all promotions proforma, whatsoever may be due to him in respect of his original service.