Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(g) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 (g)when the goods are purchased (a) from any State Department or under its any scheme or from any Government undertaking (b) or under "Sekho Kamao Yojna"; and
