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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)Every Trustee, other than an ex-officio trustee, shall subject to these rules hold office for a period of two years commencing from the date on which the nomination is made.