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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(a) in Himachal Pradesh Home Guards Act, 1968

(a)regulating the powers exercisable by the Commandant General, the Commandant, the District Magistrate or other officers, authorised by the Commandant under section 8;