Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 25(4)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(4)(a) in The Bihar Land Reforms Act, 1950

(a)Where the amount of compensation can be fixed by agreement it shall be determined in accordance with such agreement;