Section 3(1)(d) in The Multi-State Co-Operative Societies Rules, 2002

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in The Multi-State Co-Operative Societies Rules, 2002

(d)a scheme showing the details explaining how the working of the multi-State co-operative society will be economically sound and the registration of such multi-State co-operative society will be beneficial for social and economic betterment of its members through self-help and mutual aid in accordance with the co-operative principles;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(1)(d) in The Multi-State Co-Operative Societies Rules, 2002