Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 23 August, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioner
Through Mr. Amit Sibal, Sr. Adv. with Ms.
NandadeviDeka, Mr. SudhirYadav, Mr.
SavyasachiRawat, Mr. AishvaryVikram, Mr.
Vinay Tripathi, and Mr. Sanad K Jha, Advs.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondent
Through Mr. Dayan Krishnan, Sr. Adv. with
Mr. DhruvNayar, Ms. Padma Priya and Ms.
Shreya Sethi, Advs. for NHAI.
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioner
Through Mr. Amit Sibal, Sr. Adv. with Ms.
NandadeviDeka, Mr. SudhirYadav, Mr.
SavyasachiRawat, Mr. AishvaryVikram, Mr.
Vinay Tripathi, and Mr. Sanad K Jha, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondent
Through Mr. Dayan Krishnan, Sr. Adv. with
Mr. DhruvNayar, Ms. Padma Priya and Ms.
Shreya Sethi, Advs. for NHAI.
Mr. PrasenjitKeswani and Mr. UpmanyuTewari,
Advs. for R-3.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.08.2021 Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:24.08.2021 19:38:13
1. This matter has been taken up today as 20.08.2021 was declared a holiday on account of Muharram
2. Pleadings in the matter are complete.
3. List the petitions for disposal on 07.10.2021.
REKHA PALLI, J AUGUST 23, 2021 sr Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:24.08.2021 19:38:13