Calcutta High Court
Dr. Nirendra Lal Bhattacharya vs Unknown on 19 January, 2023
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-71
IN THE HIGH COURT AT CALCUTTA
Testamentary & Intestate Jurisdiction
ORIGINAL SIDE
PLA 15 of 2022
IN THE GOODS OF :
DR. NIRENDRA LAL BHATTACHARYA, DECEASED
BEFORE:
The Hon'ble JUSTICE Arindam Mukherjee
Date : 19th January, 2023.
Mr. Udaynarayan Betal, Advocate . . . for the petitioner.
The Court :- It is submitted by the learned Advocate who was instructed to appear on behalf of the executor that during the pendency of this application the executor has died on 10th January, 2023. A copy of the death certificate made over to Court is kept with the records. The Will, the grant of probate of which is prayed for, provides for a substitute executor in the case of death of the first named executor.
The matter is adjourned to enable necessary steps being taken.
(Arindam Mukherjee, J.) pa