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Calcutta High Court

Dr. Nirendra Lal Bhattacharya vs Unknown on 19 January, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-71
                    IN THE HIGH COURT AT CALCUTTA
                   Testamentary & Intestate Jurisdiction
                             ORIGINAL SIDE

                              PLA 15 of 2022

                          IN THE GOODS OF :
            DR. NIRENDRA LAL BHATTACHARYA, DECEASED


     BEFORE:
     The Hon'ble JUSTICE Arindam Mukherjee

Date : 19th January, 2023.

Mr. Udaynarayan Betal, Advocate . . . for the petitioner.

The Court :- It is submitted by the learned Advocate who was instructed to appear on behalf of the executor that during the pendency of this application the executor has died on 10th January, 2023. A copy of the death certificate made over to Court is kept with the records. The Will, the grant of probate of which is prayed for, provides for a substitute executor in the case of death of the first named executor.

The matter is adjourned to enable necessary steps being taken.

(Arindam Mukherjee, J.) pa