Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(a) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992 (a)having in his possession, custody or control any property forming part of the grant wrongfully withholds such property from the Government ; or
