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State of Madhya Pradesh - Section

Section 48 in The M.P. Extension of Laws Act, 1958

48. The Central Provinces and Berar Refugees Registration and Movement Act, 1947 (XXIX of 1947)

Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."Section 2. - In clause (a) for "the Mahakoshal region" substitute "this State".Section 3. - For "the Mahakoshal region" occurring twice substitute "this State."Section 6. - For "the Mahakoshal region" substitute "Madhya Pradesh."