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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(b)The daily performance report on capturing productivity achieved by the Stevedoring and Shore Handling agent in the Form - B shall be submitted by the Stevedoring and shore handling agent to the Traffic department online.