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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(2)(g) in Kolkata Municipal Corporation Building Rules, 2009

(g)for the purposes of a business building or mercantile building (retail) or an assembly building, if it is air- conditioned and the top of the basement is at least 1.0 m. above ground level, provided the fire safety norms as per National Building Code are complied with.