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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in The Tamil Nadu Prevention Of Begging Act, 1945

(3)All Rules made under this Act shall be published in the Fort St. George Gazette and unless they expressed to come into force on a particulars day, shall come into force on the day on which they are so published.