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[Cites 0, Cited by 0] [Section 554(1)] [Section 554] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 554(1)(c) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(c)make rules for regulating its own practice and proceedings and the practice and proceedings of all Criminal Courts subordinate to it ; and