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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

5.

When any vacancy arises among nominated members of the Committee be reason of resignation, death or for any other reason, the Government shall nominate another person who is an oil palm grower or an expert is oil palm farming, processing or research and studies to fill in the vacancy and the person so nominated shall hold office for the residuary term of the member in whose place the person is so nominated or till the reconstitution of the Committee, whichever is earlier.