Patna High Court - Orders
Vikas Kumar (Nh-30- Ara- Mohania Pkg- I ... vs The Union Of India on 23 August, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2921 of 2022
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Vikas Kumar (NH-30- Ara- Mohania pkg- I and II)
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Vikas Kumar (In Person)
For the Respondent/s : Dr. K.N. Singh, ASG
Mr. Sanat Kumar Mishra, Advocate
Mr. Devansh Shankar Singh, Advocate
Ms. Prakritita Sharma, Advocate
Mr. Amish Kumar, Advocate
For the DFCCIL : Mr. Tiwari Shwetketu, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
13 23-08-2024The Dedicated Freight Corridor Corporation of India Limited (DFCCIL), which has been impleaded by us as an additional respondent, has filed an affidavit dated 13.08.2024. It is submitted that design has been submitted by M/S Ductile Design Consultancy Pvt. Ltd., which was approved by the Chief Bridge Engineer of the East Central Railway on 14.12.2023. The work of rehabilitation and restrengthening of BOW String Girder on LC-59 has been awarded to M/S MGCPL on 08.04.2024. The work is also said to be in progress.
2. It is also submitted that the progress of the work will depend upon the assistance by the District Administration, Patna High Court CWJC No.2921 of 2022(13) dt.23-08-2024 2/2 Kaimur district in the matter of diversion of traffic during rehabilitation and strengthening of BOW String Girder at N.H.- 30 LC-59.
3. The District Administration, Kaimur and the police shall take appropriate measures on the request of the DFCCIL.
4. An on-date status report shall be filed by the DFCCIL on the next posting date.
5. The Chief Bridge Engineer, East Central Railway is also impleaded as an additional respondent. Mr. Amish Kumar, learned Counsel takes notice for the said respondent and the said respondent shall also file an on-date status report on the next posting date.
6. Post on 04.10.2024.
(K. Vinod Chandran, CJ) (Partha Sarthy, J) avinash/-
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