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State of Assam - Section

Section 25 in Assam Judicial Service Rules, 2003

25. Leave, Pension, Etc.

- Except as provided in these rules, pay allowances, pension, leave and other conditions of service of the members of the Service shall be regulated by Assam Civil Service (Discipline and Appeal) Rules, 1964, Fundamental Rules, the Assam Manual and other relevant rules in force in the State.