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Union of India - Section

Section 349 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

349. Retirement.

- The ages of retirement in all Branches of the Indian Naval Reserve and Indian Naval Volunteer Reserve shall be as follows: Lieutenants and Lieutenant-Commanders 48 years. Commanders 50 years.
Captains 55years.
BranchList Officers 50years.
On attaining the above age limits, officers will ordinarily be placed on the Retired List.Section IV - Training and Service in Peace-TimeA - Obligatory Training