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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2)(vii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(vii)to undertake preparation and execution of development plan for whole or part of the area of the Pilgrimage Tourism development area;