Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 1 in The Kerala Prohibition of Charging Exorbitant Interest Act, 2012

1. Short title and commencement.

(1)This Act may be called the Kerala Prohibition of Charging Exorbitant Interest Act, 2012.
(2)It shall be deemed to have come into force on the 27th day of August, 2012.