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Union of India - Section

Section 30 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

30. Appeals to Securities Appellate Tribunal.

- The National Pension System Trust or any officer thereof or any person concerned if aggrieved by any order passed by the designated member may prefer an appeal before the Securities Appellate Tribunal under sub-section (1) of section 36 of the Act.