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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(2)(c) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(c)honorarium, travelling allowance and daily allowance to be paid to the person giving legal advice to the Gram Nyayalaya.