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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Meghalaya - Subsection

Section 18(1)(e) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(e)he is found incapable of carrying on his duties and functions due to ill health, old age or habitual drunkenness;