Section 17 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961
17. Material to be supplied at polling station.
[The Secretary of the Board] [Substituted for word 'Director' by notification No. GSR 264/PA 23/61/S. 43/Amd (6) 66 dated 11th October, 1966.] or an officer appointed by him in this behalf shall provide at each polling station :-(i)the necessary number of ballot boxes;(ii)a sufficient number of ballot papers of different colours for election of each category of members;(iii)two copies of electoral roll;(iv)presiding officer's seals; and(v)other necessary election material.
