Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(5) in Orissa Pani Panchayat Act, 2002 (5)Members specified in Clause (i) of Sub-Clause (4) shall constitute of General Body of a Pani Panchayat and shall have the right to vote.
