Chattisgarh High Court
M/S Apper India Company vs N T P C -Sail Power Company Limited on 16 November, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3073 of 2017
M/s Apper India Company Versus N T P C - Sail Power Company Limited
16.11.2017 Shri Vikram Sharma, counsel for the petitioner.
Heard.
We are not inclined to treat this Writ Petition as one against
respondents- 3 and 4 personally.
Issue notice to respondents- 1, 2 and 5 before admission as per rules.
Post on 21st November, 2017.
Petitioner will take out steps for personal service through Special Process Server at the cost of the petitioner.
Sd/- Sd/-
(Thottathil B. Radhakrishnan) (Sharad Kumar Gupta)
CHIEF JUSTICE JUDGE
padma