Section 7(3)(e) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

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(e)maintain the following registers

(i)Admission register.

(ii)Supervision register,

(iii)Weight register.

(iv)Medical Treatment register.

(v)Raw Material register.

(vi)Log Book for visitors.

(vii)Instructions to staff register,

(viii)Cash Book,

(ix)Budget register,

(x)Inquiry register,

(xi)Case files,

(xii)Inward and outward registers in the prescribed forms.

(xiii)Punishment book, and

(xiv)Such other registers as may be directed by the Chief Inspector from time to time;

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