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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

27. Bottles for sale to carry labels.

- Every bottle of Indian Made Foreign Liquor or Foreign Liquor in a Bar shall carry Excise Adhesive label on the cap of the bottle in addition to the manufacturer's label as approved by the Commissioner of Prohibition and Excise.