Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(2)(a) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(a)the extent to which the contravention or likely contravention by the licensee may affect the purposes of this Act;