Section 7(2)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(i)Special Class" and "A-Class" routes classified under the United Provinces Motor Vehicles Taxation Act, 1935 shall be the "A-Class' routes under this Act, and

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State of Uttar Pradesh - Subsection

Section 7(2)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997