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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2)(b) in The Kerala General Sales Tax Act, 1963

(b)prevents or obstructs inspection of any vehicle or vessel or goods transported, otherwise or seizure of goods by an officer in charge of a check post or barrier or any officer empowered under this Act, or