Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 726A] [Entire Act] State of Haryana - Subsection Section 726A(2) in Punjab Jail Manual (2)The cases of prisoners sentenced to transportation shall be referred for the orders of Government in accordance with the provision made in paragraph 516-B.
