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State of Maharashtra - Section

Section 174D in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

174D.

Before the commencement of a meeting of the Students' Council, the Chairman of the meeting shall take notice of the attendance at the meeting, and if there is no quorum, the meeting shall forthwith be adjourned. The adjourned meeting shall be held on the same day and at the same place at the expiry of half an hour from the hour notified for the commencement of the original meeting. No quorum shall be required at such adjourned meeting of the Council.