Andhra Pradesh High Court - Amravati
Pamidipati Satyanarayana Rao Died Per ... vs Navuluri Saraswathi on 29 June, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: A.S.No.2802 of 1999 and Tr.A.S.No.512 of 2005
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
20. 29.06.2022 RC, J
Registry is directed to delete the names of
Sri M.Ramaiah and Ms.K.Sesha Rajyam, in the
cause list and so also delete I.A.No.1 of 2016
(A.S.M.P.No.1289 of 2016) as it is already
ordered on 30.08.2016.
Smt. V.Himabindu, learned counsel for
the respondents, seeks two weeks time to file
counter in the delay petition i.e., I.A.No.1 of 2022.
Post after two weeks.
________ RC, J SPP