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Andhra Pradesh High Court - Amravati

Pamidipati Satyanarayana Rao Died Per ... vs Navuluri Saraswathi on 29 June, 2022

                  HIGH COURT OF ANDHRA PRADESH

  MAIN CASE NO.: A.S.No.2802 of 1999 and Tr.A.S.No.512 of 2005
                            PROCEEDING SHEET

Sl.    Date                            ORDER                           OFFICE
No.                                                                     NOTE

20. 29.06.2022   RC, J

                         Registry is directed to delete the names of
                 Sri M.Ramaiah and Ms.K.Sesha Rajyam, in the
                 cause list and so also delete I.A.No.1 of 2016
                 (A.S.M.P.No.1289 of 2016) as it is already
                 ordered on 30.08.2016.


                         Smt. V.Himabindu, learned counsel for
                 the respondents, seeks two weeks time to file

counter in the delay petition i.e., I.A.No.1 of 2022.

Post after two weeks.

________ RC, J SPP